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[Cites 0, Cited by 0] [Section 171] [Entire Act]

NCT Delhi - Subsection

Section 171(6) in The Delhi School Education Rules, 1973

(6)The Pupils' Fund Advisory Committee may also give advice with regard
(a)applications from the students, parents or guardians for exemption from the payment of any fee subject to such limit, as may be specified by the Director, or
(b)any other matter which may be referred to it by the head of the school.