Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 171(6)] [Section 171] [Entire Act] NCT Delhi - Subsection Section 171(6)(a) in The Delhi School Education Rules, 1973 (a)applications from the students, parents or guardians for exemption from the payment of any fee subject to such limit, as may be specified by the Director, or