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[Cites 0, Cited by 0] [Section 49A] [Entire Act]

State of Madhya Pradesh - Subsection

Section 49A(2) in The M.P. Vishwavidyalaya Adhiniyam, 1973

(2)Such promotions shall be given on the recommendation of the Selection Committee constituted under sub-section (2) of Section 49 in such manner and subject to such conditions as prescribed in the promotion schemes or in the Ordinance made by the University.