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State of Madhya Pradesh - Section

Section 49A in The M.P. Vishwavidyalaya Adhiniyam, 1973

49A. [ Promotion of teachers. [Inserted by M.P. Act No. 6 of 1997.]

(1)Notwithstanding anything to the contrary contained in any other provisions of this Act, a Lecturer or a Reader in the University substantively appointed under Section 49, who has put in such length of service and possesses such qualifications as prescribed in the promotion scheme formulated by the University Grants Commission, or the Ministry of Human Resources Development, Department of Education, Government of India and adopted by the State Government and the University, may be given promotion to the post of Reader or Professor, respectively.
(2)Such promotions shall be given on the recommendation of the Selection Committee constituted under sub-section (2) of Section 49 in such manner and subject to such conditions as prescribed in the promotion schemes or in the Ordinance made by the University.
(3)Nothing contained in this section shall affect the posts of the teachers of the University to be filled by direct recruitment in accordance with the provisions of Section 49.
(4)For promotion, the higher post shall be deemed to be automatically created by upgradation of the lower post and it shall be a cadre post :Provided that the higher post shall automatically be converted into the lower post when the incumbent vacates the higher post].