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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Rajasthan - Subsection

Section 18(4) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009

(4)The actual capital expenditure as on COD for the original scope of work based on audited accounts of the company limited to original cost may be considered subject to prudent check by the Commission.