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[Cites 0, Cited by 0] [Section 3(5)] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(5)(iii) in Tamil Nadu Electricity Regulatory Commission Tamil Nadu Electricity Distribution Code

(iii)[regulate electricity purchase and procurement process of distribution licensees including the price at which the electricity shall be procured from the generating companies or licensees or from other sources through agreements for purchase of power for distribution and supply within the State;] [[Substituted as per Commission's Notification No. TNERC/DC/8-8 dated 8.2.2008 (w.e.f. 27.2.2008. Before substitution it read under: