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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Assam - Subsection

Section 2(44) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(44)"fire service inlet" means a connection provided at the base of a building for pumping up water through in built fire fitting arrangements by fire service pumps in accordance with the recommendation of the District Fire Officer;