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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Maharashtra - Subsection

Section 27(1) in The Maharashtra Agricultural Produce Marketing (Regulation) Rules, 1967

(1)Every Market Committee shall, maintain daily a list of prices of the different varieties and grades of declared agricultural produce marketed in the market area or in any market therein, and besides exhibiting prices as provided by rule 22, shall also on being required so to do by the Director furnish for the use of persons operating in the market, information relating to crops in the market area, their arrival, stocks, prices, price trends, storage, processing, movement of declared agricultural produce and other connected matters as may be specified by general or special order of the Director or any officer authorised by him in this behalf.