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State of Maharashtra - Section

Section 27 in The Maharashtra Agricultural Produce Marketing (Regulation) Rules, 1967

27. Market Committee required to publish prices and other information.

(1)Every Market Committee shall, maintain daily a list of prices of the different varieties and grades of declared agricultural produce marketed in the market area or in any market therein, and besides exhibiting prices as provided by rule 22, shall also on being required so to do by the Director furnish for the use of persons operating in the market, information relating to crops in the market area, their arrival, stocks, prices, price trends, storage, processing, movement of declared agricultural produce and other connected matters as may be specified by general or special order of the Director or any officer authorised by him in this behalf.
(2)The information furnished under sub-rule (1) shall be displayed for the use of the persons operating in the market in such manner that it is readily available to them.