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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Maharashtra - Subsection

Section 22(6) in Maharashtra Public Universities Act, 2016

(6)The Director of Lifelong Learning and Extension shall,-
(a)be responsible for implementation of policies and recommendations of the Board of Lifelong Learning and Extension;
(b)promote research in the field of lifelong learning, value education, life skills for adults and senior citizens, and for longevity;
(c)organize lower level skills development programmes for training female and male nurses to handle elderly patients or terminally ill patients;
(d)organize the teaching programmes which include certificate and diploma programmes for graduate students and advanced diploma programmes at post-graduate level in value education and longevity;
(e)organize post-graduate teaching programmes exclusively in the domain of value education and life skills for adults and senior citizens;
(f)organize and co-ordinate awareness activities for adults and senior citizens on life skills for coping with old age, information on social organization and Government Schemes for elderly persons and briefing on home for the aged;
(g)undertake any other task as may be assigned by the university authorities so as to carry out objectives of the Board for Lifelong Learning and Extension;
(h)exercise such other powers and perform such other duties as prescribed by or under this Act or assigned to him by the Vice-Chancellor and Pro-Vice-Chancellor, from time to time.