Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22(6)] [Section 22] [Entire Act] State of Maharashtra - Subsection Section 22(6)(e) in Maharashtra Public Universities Act, 2016 (e)organize post-graduate teaching programmes exclusively in the domain of value education and life skills for adults and senior citizens;