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[Cites 1, Cited by 7]

Himachal Pradesh High Court

Rashmi Kumari & Another vs . State Of H.P. & Others A/W on 31 October, 2022

Bench: Sabina, Sushil Kukreja

Rashmi Kumari & Another Vs. State of H.P. & Others a/w .

connected matter.

LPA Nos.91 of 2019 & 63 of 2020. LPA No.91 of 2019 31.10.2022 Present: Mr. Onkar Jairath, Advocate for the appellants.

Mr. Ashwani Sharma, Additional Advocate General for respondents No.1 to 4.

Mr. Sanjeev Bhushan, Senior Advocate with Mr. Rajesh Kumar, Advocate for respondents No.5 & 6.

r LPA No.63 of 2020.

Mr. Sanjeev Bhushan, Senior Advocate with Mr. Rajesh Kumar, Advocate for the appellants.

Mr. Ashwani Sharma, Additional Advocate General for respondents No.1 to 4. Mr. Onkar Jairath, Advocate for respondents Nos.5 & 6.

CMP No.11467 of 2022 in LPA No.91 of 2019 and CMP No. 12500 of 2022 in LPA No. 63 of 2020.

Mr. Rajesh Kumar, learned counsel for the applicants, requests for an adjournment.

As requested, list again on 1st December, 2022.

(Sabina) Judge (Sushil Kukreja) Judge October 31, 2022 (ps) ::: Downloaded on - 31/10/2022 20:34:08 :::CIS