Himachal Pradesh High Court
Rashmi Kumri & Another vs . State Of H.P. & Others A/W on 30 September, 2022
Author: Sushil Kukreja
Bench: Sushil Kukreja
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Rashmi Kumri & Another vs. State of H.P. & Others a/w connected matter.
LPA No. 91 of 2019 a/w LPA No.63 of 2020 LPA No.91 of 2019 30.09.2022 Present: Mr. Onkar Jairath and Mr. Shubham Sood, Advocates, for the appellants.
Mr. Ashwani Sharma, Additional Advocate General, for rrespondent Nos.1 to 4/State.
Mr. Sanjeev Bhushan, Senior Advocate with Mr. Rajesh Kumar, Advocate, for respondent Nos. 5 & 6.
LPA No.63 of 2020 Mr. Sanjeev Bhushan, Senior Advocate with Mr. Rajesh Kumar, Advocate, for the appellants.
Mr. Ashwani Sharma, Additional Advocate General, for respondent Nos.1 to 4/State.
Mr. Onkar Jairath and Mr. Shubham Sood, Advocates, for respondent Nos.5 & 6.
CMP No.11467 of 2022 in LPA No.91 of 2019 and CMP No.12500 of 2022 in LPA No.63 of 2020 At the request of learned counsel for the parties, list after three weeks.
( Sabina ) Judge (Sushil Kukreja) Judge 30th September, 2022 (reena) ::: Downloaded on - 30/09/2022 20:09:15 :::CIS