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State of Gujarat - Section

Section 83 in Gujarat Minor Mineral Concession Rules, 2017

83. Prohibition of Transport of Minerals Beyond Border.

(1)No movement of ordinary sand shall be allowed beyond the border of the State except to the Union Territory, Diu.
(2)The Government may, by notification, restrict the transport of any other mineral beyond the border of the State.
(3)In case any vehicle is found transporting any mineral referred to in sub-rules (1) or (2), to the neighbouring State, it shall be treated as violation of Act and the rules made there under in this regard. In such case, the penal provisions as specified therein, except compounding provisions, shall be applicable.