Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 83] [Entire Act] State of Gujarat - Subsection Section 83(1) in Gujarat Minor Mineral Concession Rules, 2017 (1)No movement of ordinary sand shall be allowed beyond the border of the State except to the Union Territory, Diu.
