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[Cites 0, Cited by 0] [Section 199(2)] [Section 199] [Entire Act]

State of Goa - Subsection

Section 199(2)(xxxii) in The Goa, Daman And Diu Land Revenue Code, 1968

(xxxii)under section 98, the form of the register of cultivators and crops and the manner in which it shall be maintained;