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[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(3)(iv) in Andhra Pradesh School Education (Regulation of Transfers) Rules, 2005

(iv)10 (Ten) points to the President and the General Secretary of District Units and the State Level President and General Secretary of recognized Associations.