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[Cites 0, Cited by 0] [Section 402] [Entire Act]

State of Rajasthan - Subsection

Section 402(iv) in Rajasthan Land Revenue (Land Records) Rules, 1957

(iv)to scrutinize before submission to the Collector, the Sadar Qanungo's proposals regarding appointment, transfer, promotion etc. of Patwaris, Office Qanungo's and the Inspectors of Land Records;