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State of Rajasthan - Section

Section 402 in Rajasthan Land Revenue (Land Records) Rules, 1957

402. Assistance of Sub-Divisional Officer.

- In order to assist him in the effective supervision of the Sadar Qanungo's work, the Collector may place the Sub-Divisional Officer of the headquarter in charge of the land records of the district. In that case his main duties will be:-
(i)to inspect periodically the office of the Sadar Qanungo;
(ii)to dispose of all matters of a routine nature in connection with the land records work, and to forward to the Collector with his own comments, such papers as require the Collector's personal attention;
(iii)to verify the stock of survey instruments;
(iv)to scrutinize before submission to the Collector, the Sadar Qanungo's proposals regarding appointment, transfer, promotion etc. of Patwaris, Office Qanungo's and the Inspectors of Land Records;
(v)to see to the prompt and proper compliance of the Collector's orders passed on defects in the record and in the work of the land records staff pointed out by the Sadar Qanungo and other inspecting officers;
(vi)to ensure proper compliance with the instructions issued from the Land Records section of Collector's office from time to time for the removal of defects or for effecting improvement in the records.