Section 83(2) in Life Insurance Corporation of India (Staff) Regulations, 1960
(2)[ The Corporation may, subject to such conditions as may be laid down by the Corporation from time to time, on death or retirement of an employee belonging to Class-I and Class-II, grant reimbursement of travelling expenses to his family or the employee and his family, as the case may be, for travel to home town.] [Notified in Gazette of India, Part-IV dated 8.1.1966.]
