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Union of India - Section

Section 83 in Life Insurance Corporation of India (Staff) Regulations, 1960

83. [ Travel Allowance for Leave etc. [Notified in Gazette of India, Part-III Section 4 dated 18.11.1972.]

(1)The Corporation may, subject to such conditions as may be laid down by the Corporation from time to time, grant travel allowance to its employees for travel to home-town during leave. Provided that the aforesaid allowance for travel during leave to any place other than home town may be availed by the employees, subject to such conditions as may be specified by the Corporation.] [Notified in Gazette of India, Part-III Section 4 dated 7.8.1971.]
(2)[ The Corporation may, subject to such conditions as may be laid down by the Corporation from time to time, on death or retirement of an employee belonging to Class-I and Class-II, grant reimbursement of travelling expenses to his family or the employee and his family, as the case may be, for travel to home town.] [Notified in Gazette of India, Part-IV dated 8.1.1966.]