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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Tamilnadu - Subsection

Section 12(7) in Tamil Nadu Agricultural Produce and Livestock Contract Farming and Services (Promotion and Facilitation) Act, 2019

(7)Notwithstanding anything contained in any law for the time being in force, agreement under this Act shall be made on one legal stamp paper only in denomination of rupees one hundred or in denomination as required in the law.