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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Tamilnadu - Subsection

Section 22(1) in Tamil Nadu Occupants of Kudiyiruppu (Conferment Of Ownership) Act, 1971

(1)No prosecution for any offence punishable under this Act shall be instituted except with the previous sanction of the authorised officer.