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State of Rajasthan - Section

Section 81 in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009

81. Petition for Tariff determination for Renewable Energy Generating Station(s).

- The provisions of Part II shall apply mutatis mutandis, to a petition for Tariff determination for Renewable Energy (RE) Generating Stations. Further, the Commission may initiate process for determination of Generic Tariff for Renewable Energy generating stations on suo-moto basis or on the basis of Petition filed by Nodal Agency.