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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(ii) in Andhra Pradesh Un-aided Non-Minority Professional Institutions (Regulations of Admissions into Under Graduate Ayush Professional Courses) Rules 2008

(ii)Category-B Seats (Eamcet Ranking based Management Seats) (20% of the total Intake of the Seats) shall be filled by the Committee for Admissions constituted by the Competent Authority under these rules which shall include a nominee of the A.P.Private Ayush Medical Colleges Managements.