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State of Andhra Pradesh - Section

Section 5 in Andhra Pradesh Un-aided Non-Minority Professional Institutions (Regulations of Admissions into Under Graduate Ayush Professional Courses) Rules 2008

5. Authority for Admissions.

- (i) Category - A Seats (Competent Authority Seats) (50%f the total Intake of the Seats) shall be filled by the Committee for Admissions constituted by the Competent Authority under these rules.
(ii)Category-B Seats (Eamcet Ranking based Management Seats) (20% of the total Intake of the Seats) shall be filled by the Committee for Admissions constituted by the Competent Authority under these rules which shall include a nominee of the A.P.Private Ayush Medical Colleges Managements.
(iii)Category-C (Managements Seats) (30°/of the Total Intake of the Seats) The seats shall be filled by the . Managements of individual Colleges or Committee of Managements under these rules.