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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(4) in The Rajasthan Homoeopathic Medicine Board (D.H.M.S.) Regulations, 1978

(4)Every student desirous of appearing at any of the aforesaid examinations of the Board for which he is eligible shall apply to the Registrar through the head of his institution on such form as may be prescribed by the Board alongwith the prescribed examination fee and such certificates as may be prescribed at least two months before the date of commencement of the examination.