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State of Rajasthan - Section

Section 6 in The Rajasthan Homoeopathic Medicine Board (D.H.M.S.) Regulations, 1978

6. Examinations, results and award of Certificates and diplomas.

(1)D.H.M.S. Examination shall be divided into four parts:-
(i)1st Professional Examination.
(ii)IInd Professional Examination.
(iii)IIIrd Professional Examination.
(iv)Final Professional Examination.
(2)All the aforesaid examinations shall be held and conducted in the prescribed manner once a year & shall be followed by supplementary examinations.
(3)Heads of all affiliated institutions shall send to the Registrar by January 31st every year a list of candidates who have had attendance and who may be admitted to any of the aforesaid examinations of the Board.
(4)Every student desirous of appearing at any of the aforesaid examinations of the Board for which he is eligible shall apply to the Registrar through the head of his institution on such form as may be prescribed by the Board alongwith the prescribed examination fee and such certificates as may be prescribed at least two months before the date of commencement of the examination.
(5)As soon as possible after the examination, the Board shall publish a list of successful candidates arranged in order of merit. If a successful candidate obtains 75% or more of the total number of marks in any subject or subjects in his first attempt, he shall be declared to have qualified with distinction in that or these particular subjects.