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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Rajasthan - Subsection

Section 24(1) in The Rajasthan Molasses Rules, 1985

(1)All storage tanks or pits of molasses shall be gauged and their capacities found out for every centimetre of their height gauged, rods gauging the volume for every centimetre shall be prepared for all tanks and pits. No storage tanks or pits shall be used unless it is, so gauged and unless gauging tables as in the case of spirit are prepared showing dimensions and volume in litres per centimetre of height.