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State of Rajasthan - Section

Section 24 in The Rajasthan Molasses Rules, 1985

24.

(1)All storage tanks or pits of molasses shall be gauged and their capacities found out for every centimetre of their height gauged, rods gauging the volume for every centimetre shall be prepared for all tanks and pits. No storage tanks or pits shall be used unless it is, so gauged and unless gauging tables as in the case of spirit are prepared showing dimensions and volume in litres per centimetre of height.
(2)All drums, tins or other receptacles used for the storage of molasses shall be painted or labelled adequately showing the tare weight, capacity and the actual weight of molasses in the container.