Section 29 in The Guru Nanak Dev University Amritsar Act, 1969
29. Repeal and Saving.
(1)The Guru Nanak University Amritsar Ordinance, 1969 (Punjab Ordinance No. 12 of 1969), is hereby repealed.(2)Notwithstanding such repeal anything done or any action taken under the said Ordinance shall be deemed to have been done or taken under this Act, as if this Act has commenced on the sixth day of October, 1969.
