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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Punjab - Subsection

Section 29(1) in The Guru Nanak Dev University Amritsar Act, 1969

(1)The Guru Nanak University Amritsar Ordinance, 1969 (Punjab Ordinance No. 12 of 1969), is hereby repealed.