Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13B] [Entire Act]

State of West Bengal - Subsection

Section 13B(1) in The West Bengal Factories Rules, 1958

(1)Without prejudice to the general responsibility of the occupier to comply with the provisions of section 7A of the Act, the Chief Inspector may, from time to time, issue guidelines and instructions regarding the general duties of the occupier relating to health, safety and welfare of all workers while they are at work in the factory.