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State of Rajasthan - Section

Section 123 in The Rajasthan Financial Corporation (Staff) Regulations, 1958

123.

The above Regulations shall not be applicable to the employees of the Corporation desiring to join Civil Defence Organisation on whole time paid basis. Such employees may be sent on deputation basis, if they are permanent employees in the Corporation.[Chapter XI [Substituted by Amendment Notification dated 13-6-1975, Rajasthan Gazette, Part VII-B, dated 17-7-1975.] Advance to Employees for purchase of food grains