Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 486] [Entire Act] State of Jharkhand - Subsection Section 486(3) in Bihar Education Code, 1961 (3)to distribute among the madrasas recognised by it the sum annually provided in the budget for grants to madrasas;
