- The functions of the Board are-(1)to conduct the examination of madrasas, and in particular-(a)to fix the places, dates and times of the examinations;(b)to select examiners;(c)to moderate the question papers;(d)to receive the reports of the examiners;(e)to publish the results of the examination in the Bihar Gazette and to communicate the same to Government;(f)to issue diplomas, which are signed by the President and Secretary;(2)to grant recognition to such madrasas as conform to its syllabus and otherwise appear to it suitable for recognition;(3)to distribute among the madrasas recognised by it the sum annually provided in the budget for grants to madrasas;(4)to advise Government in regard to-(a)the stages in the madrasa course at which examinations should be held and the course of studies for each such examination;(b)the fees to be paid by candidates at each examination and the fees to be paid for setting and marking papers.(Government Resolution no. 436-E.R., dated the 4th August 1922 and notification no. 575-E.R., dated the 14th August 1922).
