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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(3) in Jawaharlal Institute of Post-Graduate Medical Education and Research Puducherry, Regulations, 2008

(3)No subject disposed of by the institute at a meeting shall be brought up again for consideration until and after the expiry of one year except in a case where the President or Government certifies that the subject required further consideration in the interest of the Institute.