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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(3C) in The Forest (Conservation) Amendment Act, 2023

3C. Power of Central Government to issue directionsThe Central Government may, from time to time, issue such directions, to any authority under the Central Government, State Government or Union territory Administration, or to any organisation, entity or body recognised by the Central Government, State Government or Union territoryAdministration, as may be necessary for the implementation of this Act.".