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[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of West Bengal - Subsection

Section 20(1)(a) in West Bengal State Council of Technical and Vocational Education and Skill Development Act, 2013

(a)carrying out and supervising the entire functions related to entrance tests/examinations/aptitude assessments and all other examinations and assessments of similar nature or otherwise;