Section 20(1) in West Bengal State Council of Technical and Vocational Education and Skill Development Act, 2013
(1)The Council shall constitute a Board of Assessment, Examination and Certification, in accordance with such regulations as may be made in this behalf, which shall be responsible for, among others,-(a)carrying out and supervising the entire functions related to entrance tests/examinations/aptitude assessments and all other examinations and assessments of similar nature or otherwise;(b)carrying out and supervising the entire functions related to the examination system and to ensure that conduct of examination and publication of result is done in a transparent manner and in time;(c)carrying out and supervising the assessment and certification and awarding of diplomas, certificates etc. to all trainees and students undergoing any Technical and Vocational Education and Skill Development.
