Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 54] [Entire Act] State of Telangana - Subsection Section 54(d) in Telangana Industrial Workers (Representation, Participation in Management and Relief) Act, 1998 (d)such other industrial establishments as the Government may by notification specify for purposes of all or any of the provision of this Act.
