Section 24 in Rajasthan Animal Husbandry Service Rules, 1963
24. Procedure fur selection [on the basis of Seniority-cum- merit.] [Inserted by Rajasthan vide Notification No. F. 1(6) Apptts./D/60, dated 14.12.1965.]
(1)As soon as it is decided that a certain number of posts shall be filled by promotion [on the basis of Seniority-cum- merit.] [Inserted by Rajasthan vide Notification No. F. 1(6) Apptts./D/60, dated 14.12.1965.], the Director shall prepare a correct and complete list containing names not exceeding five times the number of vacancies out of the senior most members of the Service who are qualified under the rules, for promotion to the class of posts considered. He shall forward this list alongwith their confidential rolls and personal files to the Secretary to the Government in the Animal Husbandry Department. When a vacancy of the post of Director is to be filled this list shall be prepared by the Secretary to the Government in the Animal Husbandry Department.(2)(a)A Committee consisting of the Chairman of the Commission or when the Chairman is unable to attend, any other member thereof nominated by him, the Secretary to the Government in the Animal Husbandry Department [or the Special Secretary concerned nominated by him] [Inserted by Rajasthan vide Notification No. F. 7(9) DOP/A-II/74, dated 15.10.1974.] and the Special Secretary to the Government in the [Department of Personnel] [Substituted 'Appointment Department' by Rajasthan vide Notification No. F. 1(13) DOP/A-II/72-I, dated 3.1.1973.] or his representative not below the rank of Deputy Secretary and Director as Member-Secretary shall consider the cases of all persons included in the list, interviewing such of Com as they may deem necessary and shall prepare a list containing names of suitable candidates upto twice the number of such posts as are indicated in sub-rule (1). In case of promotion to the pest of Director, the Director shall not be a member of the Committee.Part-VI Appointment, Promotion & Confirmation
