Madhya Pradesh High Court
M/S Chinar Shipping And Infrastructure ... vs M/S Laxyoenergy Ltd. on 23 January, 2024
Author: Subodh Abhyankar
Bench: Subodh Abhyankar
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE MCRC No. 54607 of 2021 (M/S CHINAR SHIPPING AND INFRASTRUCTURE (INDIA) PVT. LTD. AND OTHERS Vs M/S LAXYOENERGY LTD.) Dated : 23-01-2024 Parties through their counsel.
As requested by Shri Vivek Singh, learned counsel for the petitioner, list the matter on 12/02/2024 as a last indulgence.
(SUBODH ABHYANKAR) JUDGE krjoshi Signature Not Verified Signed by: KHEMRAJ JOSHI Signing time: 1/24/2024 5:17:08 PM