Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 80] [Entire Act] State of Kerala - Subsection Section 80(1) in Kerala University Act, 1974 (1)All Colleges existing in the University area immediately before the commencement of this Act shall stand affiliated to the University.
