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[Cites 0, Cited by 3] [Entire Act]

State of Kerala - Section

Section 80 in Kerala University Act, 1974

80. Institutions affiliated to University.

(1)All Colleges existing in the University area immediately before the commencement of this Act shall stand affiliated to the University.
(2)The Government may, at any time, transfer to the University any institution subject to such terms and conditions as may be agreed upon between the Government and the University as regards its future: maintenance and control.