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[Cites 0, Cited by 0] [Section 10UF] [Entire Act]

Union of India - Subsection

Section 10UF(1) in Income Tax Rules, 1962

(1)For attending the meeting of an Approving Panel, the Chairperson and other members of the said Panel shall be entitled to -
(i)a sitting fee of six thousand rupees per day; and
(ii)travelling allowances including transportation charges for local travel and daily allowances (including accommodation) as admissible to an officer of the rank of Special Secretary to the Government of India.