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[Cites 0, Cited by 0] [Section 10UF(1)] [Section 10UF] [Entire Act]

Union of India - Subsection

Section 10UF(1)(ii) in Income Tax Rules, 1962

(ii)travelling allowances including transportation charges for local travel and daily allowances (including accommodation) as admissible to an officer of the rank of Special Secretary to the Government of India.