Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] State of West Bengal - Subsection Section 18(9A) in The Bidhan Chandra Krishi (Viswavidyalaya) Act, 1974. (9A)[ the Director of Farms] [Clauses (9A) and (9B) inserted by W.B. Act 21 of 1996.],
