Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 119 in The Rajasthan Financial Corporation (Staff) Regulations, 1958

119.

Contravention of these rules will render the employee liable to refund the whole of the amount advance with interest accrued unless good reason is shown to the contrary.