Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Goa - Section Section 5 in The Goa, Daman And Diu Land Revenue Code, 1968 5. Chief controlling authority in revenue matters. - The chief controlling authority in all matters connected with the land revenue shall be the Government.
